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Bombay High Court

Paypal Payments Private Limited vs Assistant Commissioner Of Income Tax on 6 August, 2024

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

                                                                   1-WPL-30944-2023.DOC



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                 ORDINARY ORIGINAL CIVIL JURISDICTION

                     WRIT PETITION (L) NO. 30944 OF 2023

 PayPal Payments Pvt. Ltd.                                    ...Petitioner

                         Versus
 Assistant Commissioner of Income Tax & Ors.                  ...Respondents
                                             ----

 Jehangir Mistry, Sr. Adv., a/w Rubal Bansal, Anuj Jhaveri, Prakhar
 Pandey a/w Mihir Modi, for Petitioner.
 Mr. Venkatramana N., ASG a/w Mr. Akhileshwar Sharma, for
 Respondents.
                  _______________________
             CORAM:        G. S. KULKARNI &
                           SOMASEKHAR SUNDARESAN, JJ.

DATE 06 AUGUST 2024 _______________________ P.C.

1. Stand over to 7 August 2024 at 2.30 p.m.

2. Ad-interim order, if any, granted earlier shall continue to operate till the adjourned date of hearing.

(SOMASEKHAR SUNDARESAN, J.) (G. S. KULKARNI , J.) Page 1 of 1 6 August 2024 Kiran Kawre ::: Uploaded on - 07/08/2024 ::: Downloaded on - 08/08/2024 09:49:29 :::