Bombay High Court
Paypal Payments Private Limited vs Assistant Commissioner Of Income Tax on 6 August, 2024
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
1-WPL-30944-2023.DOC
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 30944 OF 2023
PayPal Payments Pvt. Ltd. ...Petitioner
Versus
Assistant Commissioner of Income Tax & Ors. ...Respondents
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Jehangir Mistry, Sr. Adv., a/w Rubal Bansal, Anuj Jhaveri, Prakhar
Pandey a/w Mihir Modi, for Petitioner.
Mr. Venkatramana N., ASG a/w Mr. Akhileshwar Sharma, for
Respondents.
_______________________
CORAM: G. S. KULKARNI &
SOMASEKHAR SUNDARESAN, JJ.
DATE 06 AUGUST 2024 _______________________ P.C.
1. Stand over to 7 August 2024 at 2.30 p.m.
2. Ad-interim order, if any, granted earlier shall continue to operate till the adjourned date of hearing.
(SOMASEKHAR SUNDARESAN, J.) (G. S. KULKARNI , J.) Page 1 of 1 6 August 2024 Kiran Kawre ::: Uploaded on - 07/08/2024 ::: Downloaded on - 08/08/2024 09:49:29 :::