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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(8) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(8)If a licence is surrendered in the middle of the licence period, the fixed deposits/Bank Guarantees and the licence fee paid shall be forfeited to the Government.