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[Cites 0, Cited by 0] [Section 324(1)] [Section 324] [Entire Act]

State of Goa - Subsection

Section 324(1)(xi) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(xi)signatures of the parties at the end of the text when they know or can sign and of the witnesses and other persons who have intervened;