Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Uttar Pradesh - Subsection Section 91(a) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (a)before August 8, 1946, for religious purposes or for charitable purposes, or partly for religious and partly for charitable purposes,
