Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tripura - Subsection Section 14(b) in Tripura State Rifles Act, 1983 (b)all pay and allowances for every day whilst he is in custody on a charge for an offence of which he is afterwards convicted ;
