Section 90(1)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 3] [Section 90(1)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(1)(c) in The Income Tax Act, 1961

(c)for exchange of information for the prevention of evasion or avoidance of income-tax chargeable under this Act or under the corresponding law in force in that country or specified territory, as the case may be, or investigation of cases of such evasion or avoidance, or

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Union of India - Subsection

Section 90(1)(c) in The Income Tax Act, 1961