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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Sikkim - Subsection

Section 52(1)(v) in The Sikkim Police Act, 2008

(v)making recommendations to State Government with regard to representations in service matters from officers of the rank of Deputy Superintendent of Police and above and dealing with all establishment matters not covered by any other Board.