Calcutta High Court (Appellete Side)
The State Of West Bengal & Ors vs Udayan Ghosh Roy & Ors on 4 December, 2017
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1
04.12.2017.
Item no. 90.
Court No. 19
ap W.P.S.T. No. 98 of 2017
The State of West Bengal & Ors.
Versus
Udayan Ghosh Roy & Ors.
Mr. Sadhan Kumar Halder,
Mr. Swapan Kumar Pal.
...For the Petitioners.
None appears on behalf of the respondents
in spite of service of notice upon them. No accommodation is prayed for.
Affidavit-of-service filed on behalf of the petitioners be kept on record.
On the prayer made on behalf of the petitioners, the hearing of this matter stands adjourned to December 11, 2017 and this matter will retain its position in the Monthly Combined List of December 2017.
(Debasish Kar Gupta, J.) (Shekhar B. Saraf, J.) 2