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Delhi High Court - Orders

(6) Splendor Landbase Ltd vs Aparna Ashram Society & Anr on 26 April, 2023

Author: Sachin Datta

Bench: Sachin Datta

                          $~6 & 33
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     ARB.P. 366/2021 & IA Nos. 10176/2021, 18015/2022, 18261/2022,
                                18840/2022, 19304/2022, 20490/2022, 7862/2023
                          (6)   SPLENDOR LANDBASE LTD.                  ..... Petitioner
                                            Through: Mr. Gaurav Puri, Mr. Sarthak Gupta
                                                     and Mr. Saksham Thareja, Advs.

                                                 versus

                                APARNA ASHRAM SOCIETY & ANR.              ..... Respondent
                                            Through: Dr. Surya Prakash, Adv.
                                                     Mr. Sanjay Khanna, Ms. Pragya
                                                     Bhushan, Mr. Amit Singh, Mr.
                                                     Karandeep Singh and Mr. Tarandeep
                                                     Singh, Advs. for R1 and R2.
                                                     Mr. Rahul Gupta, Mr. Shekhar Gupta
                                                     and Ms. Mansha Gupta, Advs. for R-2
                                                     through one of its partner Mr. Jitendra
                                                     Goel.
                                                     Mr. P. V. Kapur, Sr. Adv. with Mr.
                                                     Jatin Sehgal, Mr. Adhirath Singh, Mr.
                                                     Viren Bansal and Mr. Shiv Raj Syal,
                                                     Advs. for Respondent nos. 3 to 6.
                                                     Mr. Kunal Tyagi, Adv. in IA No.
                                                     19304/2023.

                          +     O.M.P.(I) (COMM.) 25/2021 & CRL.M.A. 16902/2022, IA Nos.
                                10177/2021, 10561/2021, 14465/2022, 16775/2022, 17184/2022,
                                18016/2022, 18264/2022, 18824/2022, 20367/2022, 7861/2023
                          (33) M/S SPLENDOR LANDBASE LTD.                 ..... Petitioner
                                             Through: Mr. Gaurav Puri, Mr. Sarthak Gupta
                                                      and Mr. Saksham Thareja, Advs.

                                                 versus


Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:27.04.2023
16:29:52
                                M/S APARNA ASHRAM (SOCIETY) & ANR.         ..... Respondent
                                            Through: Dr. Surya Prakash, Adv.
                                                     Mr. Sanjay Khanna, Ms. Pragya
                                                     Bhushan, Mr. Amit Singh, Mr.
                                                     Karandeep Singh and Mr. Tarandeep
                                                     Singh, Advs. for R1 and R2.
                                                     Mr. Rahul Gupta, Mr. Shekhar Gupta
                                                     and Ms. Mansha Gupta, Advs. for R-2
                                                     through one of its partner Mr. Jitendra
                                                     Goel.
                                                     Mr. P. V. Kapur, Sr. Adv. with Mr.
                                                     Jatin Sehgal, Mr. Adhirath Singh, Mr.
                                                     Viren Bansal and Mr. Shiv Raj Syal,
                                                     Advs. for Respondent nos. 3 to 6.
                                                     Mr. Kunal Tyagi, Adv. for applicant
                                                     in IA No. 10561/2021.

                               CORAM:
                               HON'BLE MR. JUSTICE SACHIN DATTA
                                                  ORDER

% 26.04.2023 Respective counsels for the parties have been heard for some time. List for further hearing on 12.05.2023.

SACHIN DATTA, J APRIL 26, 2023/r Signature Not Verified Digitally Signed By:RADHA BISHT Signing Date:27.04.2023 16:29:52