Madhya Pradesh High Court
United India Insurance Co.Ltd. vs Bhola Nath Judgement Given By: Hon'Ble ... on 10 January, 2014
M.A.No.4193/2007
United India Insurance Company Ltd. Sirmour Vs. Bhola Nath & Ors.
10/01/2014
A copy of the memorandum of appeal along with the award
be given to Shri Virendra Verma, learned counsel appearing for
Respondent No.4.
Shri Verma may seek instructions in the matter. List the matter after two weeks.
(Rajendra Menon) Judge nd