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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(2)(d) in Kerala Fish Seed Act, 2014

(d)the number of members to be appointed in the sub-centres and the conditiOns regarding their qualifications, term of office, sitting fee an-d travelling allowance payable under section 1 0;