Patna High Court - Orders
S. Krishnamoorthy & Ors vs Union Of India, Through The Director, ... on 29 May, 2018
Author: Birendra Kumar
Bench: Birendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Writ Jurisdiction Case No.954 of 2018
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1. S. Krishnamoorthy, Son of Mr. Sivasamy Resident of 3/126
Kumbakonam Main Road, Village-Thaluthalaimedu, District-Ariyalur,
Tamilnadu, Chennai.
2. K. Thangamani, Wifeof S. Krishnamoorthy Resident of 3/126
Kumbakonam Main Road, Village-Thaluthalaimedu, District-Ariyalur,
Tamilnadu, Chennai.
3. K. Siva Kumar, Son of Sri S. Krishnamoorthy, Resident of 3/126
Kumbakonam Main Road, Village-Thaluthalaimedu, District-Ariyalur,
Tamilnadu, Chennai.
4. S. Indira, Wife of K.Siva Kumar, Resident of 3/126 Kumbakonam Main
Road, Village-Thaluthalaimedu, District-Ariyalur, Tamilnadu, Chennai.
5. K. Muthuchelvan, Son of Sri S. Krishnamoorthy, Resident of 3/126
Kumbakonam Main Road, Village-Thaluthalaimedu, District-Ariyalur,
Tamilnadu, Chennai.
6. K. Ayyappan, Son of Sri S. Krishnamoorthy, Resident of 3/126
Kumbakonam Main Road, Village-Thaluthalaimedu, District-Ariyalur,
Tamilnadu, Chennai.
.... .... Petitioner/s
Versus
1. Union of India, through the Director, Enforcement Directorate, 6th Floor,
Lok Nayak Bhawan, Khan Market, New Delhi-110003.
2. Deputy Director, Enforcement Directorate, Govt. of India, Patna Zonal
Office, Bank Road, Chandpura Place, Patna.
3. The Assistant Director, Enforcement Directorate, Govt. of India, Patna.
Zonal Office, Bank Road, Chandpura Place, Patna.
.... .... Respondent/s
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with
Criminal Writ Jurisdiction Case No.1212 of 2018
Arising Out of PS.Case No. -null Year- null Thana -null District- PATNA
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1. K. Senthil Kumar, son of Mr. Krishnamoorthy, resident of Bailey Road,
P.S.- Shastri Nagar, District- Patna.
.... .... Petitioner/s
Versus
1. Union of India, through the Director Enforcement Directorate, 6th Floor,
Lok Nayak Bhawan, Khan Market, New Delhi- 110003.
2. Deputy Director, Enforcement Directorate, Govt. of India, Patna Zonal
Office, Bank Road, Chandpura Place, Patna.
3. Assistant Director, Enforcement Directorate, Govt. of India, Patna Zonal
Office, Bank Road, Chandpura Place, Patna.
.... .... Respondent/s
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Appearance :
Patna High Court Cr. WJC No.954 of 2018 (5) dt.29-05-2018
2
(In Cr. WJC No.954 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar, Adv
: Mr. Pratik Kumar Sinha, Adv
For the Respondent/s : Mr. Anjani Kumar Sharan, (A.S.G.)
(In Cr. WJC No.1212 of 2018)
For the Petitioner/s : Mr.Sanjay Kumar, Adv
: Mr. Pratik Kumar Sinha, Adv
For the Respondent/s : Mr. Anjani Kumar Sharan, (A.S.G.)
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CORAM: HONOURABLE MR. JUSTICE BIRENDRA KUMAR
ORAL ORDER
5 29-05-2018Learned counsel for the petitioners seeks permission to withdraw both the writ applications with liberty to move the appropriate authority.
Accordingly, both the writ applications are dismissed as withdrawn with aforesaid liberty.
(Birendra Kumar, J) Nitesh/-
U T