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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(5) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(5)Voluntary participation of organization of retired persons, social workers, health, personnel shall be encouraged, to organize workshops, cultural programme, sports, camps counselling and recreational services.Chapter – VI Standards Of Care And Institutions