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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(a) in The Representation Of The People (Second Amendment) Act, 1996

(a)under the heading" KARNATAKA", for the entries 1 to 5, the following entries shall be substituted, namely:- 1. City Municipal Corporations. 2. City Municipal Councils. 3. Town Municipal Councils. 4. Town Panchayats. 5. Zilla Panchayats. 6. Taluk Panchayats. 7. Grama Panchayats. 8. Cantonment Boards.".