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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

10. Setting up of question papers.

- The Director, State Council for Educational Research and Training shall get the question paper for the written test set, printed and sent to the Members-Convenor of the District Selection Committees and shall also undertake the valuation of answer scripts. He shall intimate the marks secured by the candidates to the respective Member-Convener.