Gujarat High Court
Bausch And Lomb Incorporated vs Union Of India & 2 on 11 January, 2016
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/373/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 373 of 2016
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BAUSCH AND LOMB INCORPORATED....Petitioner(s)
Versus
UNION OF INDIA & 2....Respondent(s)
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Appearance:
MS MINOO A SHAH, ADVOCATE for Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 11/01/2016
ORAL ORDER
NOTICE returnable on 01.02.2016. Direct service permitted.
Sd/ [R.M.CHHAYA, J ] *** Bhavesh[pps]* Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jan 12 02:43:25 IST 2016