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Gujarat High Court

Bausch And Lomb Incorporated vs Union Of India & 2 on 11 January, 2016

Author: R.M.Chhaya

Bench: R.M.Chhaya

                           C/SCA/373/2016                                          ORDER



                     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

              SPECIAL CIVIL APPLICATION  NO. 373 of 2016
         ===================================================
             BAUSCH AND LOMB INCORPORATED....Petitioner(s)
                                Versus
                 UNION OF INDIA  &  2....Respondent(s)
         ===================================================
         Appearance:
         MS MINOO A SHAH, ADVOCATE for Petitioner(s) No. 1
         ===================================================
               CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
                           Date : 11/01/2016
                               ORAL ORDER

NOTICE returnable on 01.02.2016. Direct service  permitted. 

Sd/­        [R.M.CHHAYA, J ] *** Bhavesh­[pps]*  Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Jan 12 02:43:25 IST 2016