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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(3)(3) in The Bihar Irrigation, Flood Management and Drainage Rules, 2003

3.2.1The Sub-divisional Officer and Junior Engineer in-charge shall have special responsibility to get the repair works of all weirs, distributions system, escapes, head sluices, cross regulators and all outlets done as per requirement after getting approval of competent authority and it should be completed in all respect to retain water before release of water in canal so that no water is lost anywhere by leakage or seepage. In addition to this deweeding and desilting of beds of canals and distributaries in the upper reaches, wherever necessary shall be carried out so that there is no problem in smooth supply of water to the fields.