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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Gujarat - Subsection

Section 44(2)(f) in Gujarat Primary Education Act, 1947

(f)the grant paid or payable by the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government on account of primary education;