Bombay High Court
Smt. Sulochana Pradip Mohite vs Deputy Registrar Co-Op. Societes Karad ... on 4 September, 2019
Author: N.J. Jamadar
Bench: Ranjit More, N.J. Jamadar
534-WP-9837-2019.doc 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9837 OF 2019
Smt. Sulochana Pradip Mohite .. Petitioner
Vs.
Deputy Registrar, Co-op. Societies
Karad & Ors. .. Respondents
Mr.Pratap Patil for petitioner.
Mrs. Monali P. Thakur, AGP for respondent No.4-State.
CORAM : RANJIT MORE &
N.J. JAMADAR, JJ.
DATE : 4TH SEPTEMBER 2019 P.C.
Not on board. Mentioned in view of urgency. Taken on production board.
The learned counsel for the petitioner seeks leave to amend the petition.
Leave granted. Necessary amendment be carried out forthwith. Stand over to 5th September 2019. [ N.J. JAMADAR, J. ] [ RANJIT MORE, J.] Shraddha Talekar PS ::: Uploaded on - 04/09/2019 ::: Downloaded on - 05/09/2019 02:52:28 :::