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[Cites 0, Cited by 0] [Section 37A(1A)] [Section 37A] [Entire Act]

Union of India - Subsection

Section 37A(1A)(a) in The Prevention of Food Adulteration Rules, 1955

(a)a statement "MOTHER'S MILK IS BEST FOR YOUR BABY" in capital letters. The types of letters used shall not be less than five millimeters and the text of such statement shall be in the Central Panel of every container of infant milk substitute or infant food or any label affixed thereto. The colour of the text printed or used shall be different from that of the background of the label, container [* * *] [The words 'or the advertisement' omitted by G.S.R. 339(E), dated 27th May, 2005 (w.e.f. 27-5-2005)], as the case may be. In case of infant food, a statement indicating "infant food shall be introduced only [after the age of six months and upto the age of two years] [Substituted by G.S.R. 388(E), dated 25th June, 2004 (w.e.f. 25-6-2004)] shall also be given;