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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(b) in The Transplantation of Human Organs Rules, 1995

(b)[ that the person lawfully in possession of the dead body has signed a certificate as specified in Form 6.] [Substituted by G.S.R. 571(E), dated 31st July, 2008.]