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State of Jammu-Kashmir - Section

Section 56 in Jammu and Kashmir Shops and Establishments Act, 1966

56. Provisions of Workmen's Compensation Act to apply mutatis-mutandis

— The provisions of the Workmen's Compensation Act for the time being in force in the State and of rules made thereunder shall, mutatis-mutandis, apply to every employee of a shop or commercial establishment.