Section 26 in The U.P. Forest Department Draftsmen Service Rules, 1980
26. Relaxation from the condition of service.
- Where the Government is satisfied that the operation of any rule regulating the conditions of service of person appointed to the Service causes undue hardship in any particular case, it may, notwithstanding anything contained in the rules applicable to the case, by order dispense with or order the requirements of that rule to such an extent and subject to such conditions as it may consider necessary for dealing with the case in a just and equitable manner.
