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Union of India - Section

Section 6 in The Mental Healthcare (State Mental Health Authority) Rules, 2018

6. Invitation of application for the posts of non-official members of State Authority.

- A vacancy for the post of nonofficial member of the State Authority shall be given wide publicity through open advertisement in at least two daily newspapers (one English and one local language) having wide circulation in the State and the advertisement shall also be made available on the website of the Department of Health.