Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Rajasthan - Section

Section 6 in The Rajasthan Police Act, 2007

6. Police District and Police District Level Special Cells.

(1)The State Government may notify any area, including a metropolitan area, within the State as a Police District.
(2)The State Government may, by notification, establish one or more Special Cells in a Police District and may appoint an officer not below the rank of Deputy superintendent of Police to be the in-charge of such special cell.