Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(xxviii) in Telangana District Boards Act, 1955 (xxviii)) the words used but not defined in this Act shall have the meanings assigned to them in the Land Revenue Act of 1317 Fasli.
