Supreme Court - Daily Orders
M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 4 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
SLP(C) 8432/2017
ITEM NO.31 COURT NO.1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 8432/2017
(Arising out of impugned final judgment and order dated 23-11-2016
in CWP No. 25337/2015 (O&M) passed by the High Court Of Punjab &
Haryana At Chandigarh)
M/S STAR WIRE (INDIA) VIDYUT PVT LTD & ANR Petitioners
VERSUS
HARYANA ELECTRICITY REGULATORY COMMISSION Respondent
Date : 04-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioners
Ms. Radhika Singh, Adv.
Mr. P.S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
For Respondent
Mr. Pallav Mongia, AOR
Mr. Sabyasachi Bhaduri, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondent submits that he does not intend to file counter affidavit, and the counter affidavit filed by the respondent before the High Court may be taken up as his stand.
In view of the aforesaid, let the matter be listed for final disposal on 20.8.2018.
Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.07.04 16:48:46 IST Reason:(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar