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State of Bihar - Section

Section 11 in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

11. The period of validity of Identity card and certificate of vending.

- The Identity card and vending certificate shall be renewed after every five [5] years through a simple process of paying the fees. The deposit of fees and issue of receipt shall be considered to be adequate proof of the renewal of vending certificate.Chapter -IV Renewal, Suspension and Cancellation of Certificate of Vending