Allahabad High Court
Bablu @ Ballu Musalman @ Islam Beg vs State Of U.P. on 22 June, 2021
Author: Ajit Singh
Bench: Ajit Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 90 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17623 of 2021 Applicant :- Bablu @ Ballu Musalman @ Islam Beg Opposite Party :- State of U.P. Counsel for Applicant :- Diwan Saifullah Khan,Aditya Vishal Chaurasia Counsel for Opposite Party :- G.A. Hon'ble Ajit Singh,J.
Heard Sri Manish Goyal, learned Additional Advocate General through video conferencing assisted by Sri Rajesh Mishra, learned A.G.A., who is present in the Court. No one has appeared on behalf of the applicant even in the revised call.
Learned Additional Advocate General prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, be filed within two weeks thereafter.
List thereafter.
Order Date :- 22.6.2021 R./