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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(4) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(4)Notwithstanding anything contained in sub-section (2), the first Vice –chancellor, after commencement of hisAct shall be appointed by the Chancellor for a periodnot exceeding five years on such terms & conditions as the chancellor may determine.