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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

Nagpur Province - Subsection

Section 57(1)(l) in The City of Nagpur Corporation Act, 1948

(l)the erection in proper and convenient situations on municipal land of water closets, closet accommodation, urinals and other conveniences for the public and the maintenance and the cleansing of the same;