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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(a) in 'Gratuity Rules' for the employees of the Bar Council of Orissa

(a)pay to the fund referred to in Rule 5 within a month from the date on which these rules are approved, an amount equal to 7% of the salary of each of the employees of the Council for the period of his service till the date when these rules come into force, and