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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Telangana - Subsection

Section 30(2)(e) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(e)applications for making legal representatives of deceased persons, parties to proceedings under this Act and time within which such applications shall be preferred;