Himachal Pradesh High Court
Jai Ma Durga Services vs . Mondlez India Foods Private on 6 January, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Jai Ma Durga Services Vs. Mondlez India Foods Private Limited Civil Suit No.32 of 2016 06.01.2023 Present: Mr.R.K. Gautam, Sr. Advocate, with Mr. Sahil Dixit, Advocate, for the plaintiff.
Mr. Neeraj Gupta, Sr. Advocate, with Mr. Pranjal Munjal, Advocate, for the defendant.
OMP No.254 of 2019 Reply to the application stands filed. Rejoinder thereto, as prayed for, be filed within four weeks. List thereafter.
As prayed for, the matter will be listed for the purpose of recording evidence on behalf of the plaintiff after the adjudication of the application.
(Ajay Mohan Goel) Judge January 06, 2023 (Rishi) ::: Downloaded on - 06/01/2023 20:35:01 :::CIS