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[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

State of Gujarat - Subsection

Section 79(1)(c) in Saurashtra Gharkhed, Tenancy Settlement And Agricultural lands Ordinance, 1949

(c)[ * * * * * *] [Clause (c) was omitted by Guj. 17 of 1976, s. 2.]