Delhi High Court - Orders
Tommorrowland Limited vs Hdfc Bank Ltd on 19 September, 2025
$~26 to 53
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 38/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
HDFC BANK LTD. .....Respondent
Through: Mr. Raman Kapur,
Senior Advocate with
Mr. Rishab Raj Jain &
Mr. Sharique Hussain,
Advocates.
27
+ FAO(OS) 45/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
SHARMA AND CO. AND OTHERS .....Respondents
Through: Appearance not given.
28
+ FAO(OS) 46/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
V. JETHALAL RAMJI SHARE BROKERS PVT LTD & ORS.
.....Respondents
Through: Mr. Vikram Pradeep &
FAO(OS) 38/2022 & connected matters Page 1 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
Mr. Anay Khandelwal,
Advocates.
29
+ FAO(OS) 47/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
HARYANA STATE INDUSTRIAL AND
INFRASTRUCTURE DEVELOPMENT CORPORATION
LTD. .....Respondent
Through: Mrs. Noopur Singhal,
Advocate.
30
+ FAO(OS) 85/2022, CM APPL. 31837/2022 (Stay) & CM
APPL. 35794/2025 (for release of bank guarantee no.
6294NDDG00011024 dated 6.6.2023)
HDFC BANK LIMITED .....Appellant
Through: Mr. Raman Kapur,
Senior Advocate with
Mr. Rishab Raj Jain, Mr.
Sharique Hussain & Mr.
Ashwani Kumar
Advocates.
versus
TOMORROWLAND LIMITED .....Respondent
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
31
+ FAO(OS) 48/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
FAO(OS) 38/2022 & connected matters Page 2 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
ESSAR CAPITAL LTD. NOW KNOWN AS VAJRESH
CONSULTANT LIMITED .....Respondent
Through: Appearance not given.
32
+ FAO(OS) 49/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
JALAN AND CO. .....Respondent
Through: Appearance not given.
33
+ FAO(OS) 50/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
STERLING HOLIDAY FINANCIAL SERVICES LTD
.....Respondent
Through: Mr. Sameer Nandwani,
Advocate.
34
+ FAO(OS) 51/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
FAO(OS) 38/2022 & connected matters Page 3 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
Mr. KKR Dass,
Advocates.
versus
VEERHEALTH CARE LTD .....Respondent
Through: Ms. Sonal Sinha,
Advocate.
35
+ FAO(OS) 52/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
NICCO UCO ALLIANCE CREDIT LTD .....Respondent
Through: Mr. Arav Kapoor and
Ms. Mansha Gupta,
Advocates.
36
+ FAO(OS) 53/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
ANALYSIS TRADE CONSULTANCY LLP .....Respondent
Through: Mr. Rajesh Banati,
Mr. Aditya Mishra,
Mr. Ashish Sareen &
Mr. Adil Asghar,
Advocates.
37
+ FAO(OS) 54/2022
FAO(OS) 38/2022 & connected matters Page 4 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
NAVODAY MANAGEMENT SERVICES LIMITED
.....Respondent
Through: Appearance not given.
38
+ FAO(OS) 55/2022 & CM APPL. 24638/2025 (Seeking
substitution of the Respondent)
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
PRESSMAN ADVERTISING LIMITED .....Respondent
Through: Mr. Indranil Ghosh and
Ms. Mrinal Chaudhry,
Advocates.
39
+ FAO(OS) 57/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
REAL GROWTH FINANCIAL SERVICES LTD NOW RGF
CAPITAL MARKETS LTD .....Respondent
Through: Appearance not given
40
FAO(OS) 38/2022 & connected matters Page 5 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
+ FAO(OS) 58/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
SANCHAY FINVEST LIMITED .....Respondent
Through: Mr. Sudhansu Palo,
Mr. Rajesh Palo,
Mr. Rakesh Palo &
Mr. Budhadev Palo,
Advocates.
41
+ FAO(OS) 59/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
R. N. AHUJA AND CO. .....Respondent
Through: Appearance not given.
42
+ FAO(OS) 60/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
HEMDEV SECURITIES INDIA PVT. LTD. .....Respondent
Through: Mr. Anurag Pratap,
Advocate, Mr. Prashant
Katara and Mr. Shivam
FAO(OS) 38/2022 & connected matters Page 6 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
Gupta, Advocates
43
+ FAO(OS) 61/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
PRASAD AND CO. AND OTHERS .....Respondents
Through: Mr. L.K. Singh,
Advocate.
44
+ FAO(OS) 62/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
S. K. NAHATA AND CO. & ORS. .....Respondents
Through: Appearance not given.
45
+ FAO(OS) 63/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
DCM FINANCIAL SERVICES LTD .....Respondent
Through: Mr. Sachin Chopra,
Ms. Astha Gupta &
FAO(OS) 38/2022 & connected matters Page 7 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
Ms. Aakriti Jain,
Advocates.
46
+ FAO(OS) 64/2022
TOMMORROW LAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
CLARITY FINANCIAL SERVICES LTD. .....Respondent
Through: Appearance not given.
47
+ FAO(OS) 65/2022
TOMMORROW LAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
MANOJ BHARGAVA AND CO. .....Respondent
Through: Appearance not given.
48
+ FAO(OS) 66/2022
TOMMORROW LAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
DWARKADAS HARINARAYAN MAHESHWARI & ORS.
.....Respondents
Through: Mr. Aaditya Vijay
FAO(OS) 38/2022 & connected matters Page 8 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
Kumar & Ms. Akshita
Katoch, Advocates.
49
+ FAO(OS) 69/2022
TOMMORROW LAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
DOLF LEASING LIMITED .....Respondent
Through: Mr. Kunal Manav &
Mr. Sandeep Sehrawat,
Advocates.
50
+ FAO(OS) 70/2022
TOMMORROWLAND LIMITED .....Appellant
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
versus
SHAKTI AND CO. & ORS. .....Respondents
Through: Mr. Vijay Kasana,
Mr. Chirag Verma,
Mr. Mayank Goswami,
Mr. Vaibhav Sharma,
Advocates.
51
+ FAO(OS) 116/2022 & CM APPL. 44208/2022 (for condonation
of delay of 38 days in filing the appeal)
HARYANA STATE INDUSTRIAL AND
INFRASTRUCTURE DEVELOPMENT CORPORATION
LTD .....Appellant
Through: Mrs. Noopur Singhal,
Advocate.
FAO(OS) 38/2022 & connected matters Page 9 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
versus
TOMMORROWLAND LIMITED .....Respondents
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
52
+ FAO(OS) 125/2022, CM APPL. 47561/2022 (for condonation
of delay of 88 days in filing), CM APPL. 47562/2022 (stay) &
CM APPL. 47564/2022 (for condonation of delay of 26 days in
re-filing)
DOLF LEASING LTD. .....Appellant
Through: Mr. Kunal Manav &
Mr. Sandeep Sehrawat,
Advocates.
versus
TOMMORROWLAND LIMITED .....Respondent
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
53
+ FAO(OS) 140/2022, CM APPL. 52288/2022 (Stay), CM APPL.
52290/2022 (for condonation of delay of 10 days in filing) &
CM APPL. 52291/2022 (for condonation of delay of 82 days in
re-filing)
DCM FINANCIAL SERVICES LTD. .....Appellant
Through: Mr. Sachin Chopra,
Ms. Astha Gupta &
Ms. Aakriti Jain,
Advocates.
versus
TOMMORROWLAND LIMITED .....Respondent
Through: Mr. Pavan Sachdeva,
Mr. Ishan Sachdeva and
Mr. KKR Dass,
Advocates.
FAO(OS) 38/2022 & connected matters Page 10 of 11
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51
CORAM:
HON'BLE MR. JUSTICE ANIL KSHETARPAL
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 19.09.2025
1. Arguments of Mr. Raman Kapur, learned Senior Advocate remain inconclusive. Arguments on behalf of other Respondents in all matters except FAO(OS) 38/2022, FAO(OS) 47/2022, FAO(OS) 63/2022 & FAO(OS) 69/2022 & FAO(OS) 52/2022, heard.
2. List on 31.10.2025 for further arguments.
3. A photocopy of the Order passed today be kept in the connected matters.
ANIL KSHETARPAL, J HARISH VAIDYANATHAN SHANKAR, J SEPTEMBER 19, 2025/rk FAO(OS) 38/2022 & connected matters Page 11 of 11 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/09/2025 at 23:51:51