Section 2(1)(d) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(d)"Effective Date" means the date as specified by the State Government;

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