Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Tamilnadu - Subsection Section 43(ii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957 (ii)[ one-half of the fee shall be credited to the local authority concerned excluding Panchayats.] [G.O. Ms. No. 773, Home, dated the 5th May 1975.]
