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Union of India - Section

Section 302 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

302. Scale of Awards per annnum.

- The Chief of the Naval Staff may sanction the grant of Long Service and Good Conduct Medal with or without gratuity to sailors of the Indian Navy. The number of medals to be awarded annually shall not exceed the maximum determined at the scale given below calculated to the nearest whole number :
(a)Long Service and Good Conduct Medal with Gratuity. - 2 for every 900 men of the sactioned strength as on 31st December of the year for which the medals are to be awarded.
(b)Long Service and Good Conduct Medal without Gratuity. - One for every 900 men of the sanctioned strength as on 31st December of the year for which the medals are to be awarded.