Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Madhya Pradesh - Subsection Section 8(4) in The M.P. Sugarcane (Purchase Tax) Act, 1961 (4)For the purposes of sub-section (2) or sub-section (3), the [Commissioner] [Substituted by M.P. Act No. 24 of 1962.] may enter and search any factory.
