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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Chattisgarh - Subsection

Section 39(1) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(1)The accounts of the Vishwavidyalaya shall at least once in every year at intervals of not more than fifteen months, be audited by the [Examiner of Local Fund Accounts.] [Substituted by M.P. Act No. 17 of 1958.]