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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 32(3) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(3)The fees structure approved by the committee under sub-section^) shall remain in force for one year and the University shall be entitled to charge fees in accordance with such fees structure.