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[Cites 0, Cited by 0] [Section 39(5)] [Section 39] [Entire Act]

State of Madhya Pradesh - Subsection

Section 39(5)(d) in The M.P. Accommodation Control Act, 1961

(d)any accommodation belonging to a local authority, Company or Firm and bona fide intended solely for the occupation of its officers, servants and agents.