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[Cites 0, Cited by 0] [Section 335(1)] [Section 335] [Entire Act]

State of Uttar Pradesh - Subsection

Section 335(1)(e) in Uttar Pradesh Municipal Corporation Act, 1959

(e)that in any streets, portions of streets or localities specified in such notice the construction of shops, warehouses, factories, huts or buildings designed for particular uses shall not be allowed, without the special permission of the Municipal Commissioner granted in accordance with general regulations framed by the Executive Committee in this behalf and subject to the terms of such permission only.