Section 89(2) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016
(2)The training programme shall include:(i)introduction of the Act and the rules made thereunder;(ii)orientation on child welfare, care, protection and child rights;(iii)induction training of the newly recruited personnel;(iv)refresher training courses and skill enhancement programmes, documentation and sharing of good practices; and(v)conferences, seminars and workshops.
