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Supreme Court - Daily Orders

Commissioner Of Central Excise, Indore ... vs M/S. Ultratech Cement Ltd. Through ... on 10 July, 2015

Bench: Chief Justice, Arun Mishra, Amitava Roy

     ITEM NO.37                             COURT NO.1                      SECTION III

                               S U P R E M E C O U R T O F             I N D I A
                                       RECORD OF PROCEEDINGS

                               Civil Appeal Diary No(s).            17300/2015

     COMMISSIONER OF CENTRAL EXCISE, INDORE                                     Appellant(s)

                                                     VERSUS

     M/S. ULTRATECH CEMENT LTD.                                                 Respondent(s)

     (With appln. (s) for condonation of delay in filing appeal. and
     office report)

     Date : 10/07/2015 This appeal was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ARUN MISHRA
                         HON'BLE MR. JUSTICE AMITAVA ROY

     For Appellant(s)              Mr. Rupesh Kumar, Adv.
                                   Ms. Aruna Gupta, Adv.
                                   For Mr. B. Krishna Prasad,Adv.

     For Respondent(s)             Mr. M.P. Devanath, Adv.
                                   Mr. Vivek Sharma, Adv.
                                   Mr. Ambarish Pandey, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice on the application for condonation of delay as well as on the civil appeal.

Tag with Civil appeal No.6542 of 2011.

(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.07.11 12:14:48 IST Reason: