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[Cites 0, Cited by 0] [Section 414] [Entire Act]

State of Goa - Subsection

Section 414(1) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(1)The family council shall be convened, when it has to resolve whether the persons under disability should apply that the assets be put to licitation and whether they should participate therein.