Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Union of India - Subsection Section 48(ii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001 (ii)the capacity, ability and technical competence of the applicant to produce and market the variety to meet the requirement of the public.
