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Madhya Pradesh High Court

The New India Insurance Company Ltd. vs Smt. Intaz Be on 6 September, 2022

Author: Prakash Chandra Gupta

Bench: Prakash Chandra Gupta

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 1720 of 2013 (THE NEW INDIA INSURANCE COMPANY LTD. Vs SMT. INTAZ BE AND OTHERS) Dated : 06-09-2022 List the matter along with M.A.No.1707 of 2013.

(PRAKASH CHANDRA GUPTA) JUDGE vai Signature Not Verified SAN Digitally signed by VAISHALI AGRAWAL Date: 2022.09.07 17:06:17 IST