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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(i) in Himalayan Garhwal University Act, 2016

(i)To make appointments of faculty, officers and employee of the university or a Campus College, constituent College, Regional Centre, study centres, Research Centre, career Academy Centre;